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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(b) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(b)The Training fee will be charged from the trainees for others for providing a course of instruction in the prevention and extinguishments of fire as prescribed by the Government from time to time.