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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(3)(ii) in The Goa, Daman and Diu Chit Funds Act, 1973

(ii)until all dues payable by the foreman under this Act to the Registrar or any other officers have been paid;