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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The M.P. Housing Board Regulations, 1977

(2)Fees chargeable for various kinds of records will be as below
(a) Typed or written matter Re. 1.00 per page
(b) Plan and maps Rs. 15.00 per sqr. metre subject to a minimum of Rs. 5.
AppendixTHIS INDENTURE is made the......... day of........... 19....(One thousand nine hundred and.......) between....... residing at No....... (hereinafter called...... THE EMPLOYEES) of the ONE PART AND THE MADHYA PRADESH HOUSING BOARD (hereinafter called the Board) which expression where the context so admits, shall include its successors and assigns of the OTHER PART.