Delhi High Court - Orders
Dilavar Singh @ Dilawar Singh & Ors vs The State ( Govt Of Nct Delhi ) & Anr on 11 January, 2019
Author: R.K.Gauba
Bench: R.K.Gauba
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1997/2018
DILAVAR SINGH @ DILAWAR SINGH & ORS ..... Petitioners
Through: Mr. Sunny Mansingh, Advocate
versus
THE STATE ( GOVT OF NCT DELHI ) & ANR ..... Respondents
Through: Mr. Sanjeev Sabharwal, APP for the
State with SI Shiv Prakash, PS Anand
Parbat.
Mr. Amit Negi, Adv. with
Mr. Saurabh Sachdeva, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE R.K.GAUBA
ORDER
% 11.01.2019 No time left. Be listed on 21.05.2019.
R.K.GAUBA, J. JANUARY 11, 2019 vk