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Delhi High Court - Orders

Dilavar Singh @ Dilawar Singh & Ors vs The State ( Govt Of Nct Delhi ) & Anr on 11 January, 2019

Author: R.K.Gauba

Bench: R.K.Gauba

$~17
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL.M.C. 1997/2018
    DILAVAR SINGH @ DILAWAR SINGH & ORS ..... Petitioners
                 Through: Mr. Sunny Mansingh, Advocate

                      versus

    THE STATE ( GOVT OF NCT DELHI ) & ANR ..... Respondents
                  Through: Mr. Sanjeev Sabharwal, APP for the
                             State with SI Shiv Prakash, PS Anand
                             Parbat.
                             Mr. Amit Negi, Adv. with
                             Mr. Saurabh Sachdeva, Adv. for R-2.
    CORAM:
    HON'BLE MR. JUSTICE R.K.GAUBA
                  ORDER

% 11.01.2019 No time left. Be listed on 21.05.2019.

R.K.GAUBA, J. JANUARY 11, 2019 vk