Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(vii) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(vii)For the appointment of outstanding sports persons having prescribed educational qualification and sports qualification in the selected sports discipline, merit list shall be prepared in the following manner:-