Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 102]

Rajasthan High Court - Jodhpur

Smt. Suman vs Ashok Kumar Chawla on 27 November, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                    S.B. Civil Transfer Appl. No. 26/2018

                                   Smt. Suman
                                                                                            ----Petitioner
                                                                   Versus
                                   Ashok Kumar Chawla
                                                                                        ----Respondent


                                   For Petitioner(s)        :   None present.



                                                 HON'BLE MR. JUSTICE P.K. LOHRA

Order 27/11/2018 Issue fresh notice to respondent. Learned counsel for the appellant may file PF & notices with fresh address within three weeks.

(P.K. LOHRA),J 104-T.Singh/-

Powered by TCPDF (www.tcpdf.org)