Rajasthan High Court - Jodhpur
Smt. Suman vs Ashok Kumar Chawla on 27 November, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 26/2018
Smt. Suman
----Petitioner
Versus
Ashok Kumar Chawla
----Respondent
For Petitioner(s) : None present.
HON'BLE MR. JUSTICE P.K. LOHRA
Order 27/11/2018 Issue fresh notice to respondent. Learned counsel for the appellant may file PF & notices with fresh address within three weeks.
(P.K. LOHRA),J 104-T.Singh/-
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