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[Cites 0, Cited by 0] [Section 379(1)] [Section 379] [Entire Act]

State of Telangana - Subsection

Section 379(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)prohibit vehicular traffic in any particular public streets, vesting in the Corporation so as to prevent danger, obstruction or inconvenience to the public by fixing up posts at both ends of such street or portion of such street;