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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Vice-Chancellor shall be the principal executive and chief academic officer of the University and shall have supervision and control of the University and shall give effect to the decisions of the authorities, bodies and various councils of the University.