Calcutta High Court
State Of Ukraine & Ors vs Elitarius Ltd on 10 May, 2011
Author: Sengupta
Bench: Sengupta
APOT No. 570 of 1997
GA No. 3682 of 1997
AS No. 9 of 1997
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
STATE OF UKRAINE & ORS
Versus
ELITARIUS LTD.
BEFORE:
The Hon'ble JUSTICE SENGUPTA
The Hon'ble JUSTICE SYAMAL KANTI CHAKRABARTI
Date : 10th May, 2011.
The Court : None appears on behalf of the plaintiffs.
Learned Counsel for the defendant/respondent submits
that the suit has been dismissed for non-prosecution.
In that view of the matter, the appeal has now become infructuous. Hence the same is dismissed without any order as to costs.
All parties concerned are to act on a signed xerox copy of this order on the usual undertakings.
(SENGUPTA, J.) (SYAMAL KANTI CHAKRABARTI, J.) TR/