Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(c) in The Securities And Exchange Board Of India (Amendment) Act, 2002 (c)in sub- section (3), for the words" aforesaid Presiding Officer", the words" the Presiding Officer or any other Member" shall be substituted.
