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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1)(f) in The Goa Ground Water Regulation Act, 2002

(f)to require the user of ground water to install water measuring device on any water supplies when necessary to properly administer the water or where there is a reason to believe that the user does not comply with the provisions contained in this Act or any other sufficient reason for defending the public interest: