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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(4) in The West Bengal Co-Operative Societies Act, 1983

(4)The number of officers and other employees of the [Commission] [Words substituted by West Bengal Act 27 of 1997.] and the salaries, allowances, terms and condition, of service (including conduct, discipline and control) of such officers and other employees shall be such as may be prescribed.