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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(a) in The Bengal Agricultural Income-Tax Act, 1944

(a)as a guardian, trustee or agent of any person being a minor, lunatic or idiot or person residing without [West Bengal] [substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.], interested in such land or the agricultural income derived therefrom, or