Tripura High Court
Party Name : Md. Jahangir Hossein vs Tripura State Electric Corpn. Ltd. And 2 ... on 10 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :RSA 0000068/2013 Party Name : Md. Jahangir Hossein Vs Tripura State Electric Corpn. Ltd. And 2 Ors. THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. D.C. Nath, learned counsel appearing for the respondent Nos. 1 and 2,
list this appeal on 13.01.2017.
Mr. D.R. Choudhury, learned counsel appears for the petitioner.
Download Date: 8-05-20] 7 15:05 1/1