Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Jharkhand - Subsection Section 182(f) in The Cess Act, 1880 (f)fixing the dates for payment of instalments of cess under Sections 42 and [57] [The power to fix dates for payment of instalments of cess under Section 57 is now vested in the Board of Revenue see that section.]
