Section 7(3)(b) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(b)has handled a minimum of ten thousand metric tonne of cargo per annum or such other volume of cargo, as the Board may fix, from time to time;

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