Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 48 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 48. Water closet not to be connected with open drain. - No water closet or any arrangement by which night soil is to be removed by the water carriage system shall be connected with an open drain.
