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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1) in The Delhi Land Revenue Act, 1954

(1)The following Acts, in so far as they apply to areas to which this Act applies, are hereby repealed: -
(i)the Punjab Land Revenue Act, 1887.
(ii)the U.P. Land Revenue Act, 1901.
(iii)so much of any other law or of any rule having the force of law for the time being in force as is inconsistent with the provisions of this Act.