Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 24 in The Orissa Nurses and Midwives Registration Act, 1938 24. Repeal of the Madras Act III of 1926. - The Madras Nurses and Midwives Act, 1926 in its application to the State of Orissa, is hereby repealed.
