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Madhya Pradesh High Court

M/S Choithram Hospital And Research ... vs Secretary State Of M.P. And 4 Ors. on 27 August, 2015

                               M.Cr.C. No.2627/2012
         27.08.2015
                       Shri G.S. Patwardhan, learned counsel for the
         applicants.
                       Shri M. Parwal, learned Govt. Advocate for the
         respondent No.1, State.

Respondent No.5 present in person and submits that he does not want to file any written submission and he will make oral submissions in the matter.

List this matter along with M.Cr.C. No.5052/2015 on 15.09.2015. I.R. to continue till the next date of hearing.

( JARAT KUMAR JAIN ) JUDGE.

Alok/-