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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3)(i) in The SreeNarayanaGuru Open University Act, 2021

(i)to create teaching, non-teaching, academic and ministerial posts and to determine conditions of service, qualifications and method of appointment to such posts, subject to the orders issued by the Government from time to time for the purpose of academic activity of the University;