Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(7) in The Aircraft Rules, 1937

(7)The aircraft shall be inspected and tested by the Director-General or by a person authorised in his behalf, as specified.