Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)Where there is a significant change in any of the particulars mentioned in the design intimation prior to the operator submitting application for consent, the operator shall notify the competent authority of that change forthwith.