Section 107(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
(2)Nomination Papers may be delivered by a candidate or his proposer to the Returning Officer or to Assistant Returning Officer, at the office of ------------------ (place) between 10.30 A.M. and 5.00 P.M. on the dates from ------------------ to -------------- (whether or not it is a public holiday).