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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1) in The West Bengal Correctional Services Act, 1992

(1)A prisoner, who intends to appear in any examination conducted by any University or other statutory body or recognised institution while serving a sentence, shall be entitled to special remission on each such occasion at the following rates:—
(a)for Madhyamik or equivalent examination..............ten days;
(b)for Higher Secondary or equivalent examination... twenty days;
(c)for any Degree examination................................ thirty days.