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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(b) in Rajasthan State Commission for Backward Classes Act, 2017

(b)the form in which the annual statement of accounts shall be prepared, and the authority or body winch shall audit the accounts, under section 13;