Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 35 in Andhra Pradesh Advocates' Clerks' Welfare Fund Rules, 1992 35. The Statement of Income and Expenditure of the year so audited shall be laid before the Committee not later than the 30th June of each year.
