Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 9 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

9. Maintenance of registers.

- The Village Administrative Officer and the Special Tahsildar (Social Security Scheme) shall maintain a Membership Register in Form No. IV. The taluk register shall be maintained village-wise and the number assigned to each member in column 6 of Form No. IV shall be the registration number to be entered in the Identity Card of the registered member.