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State of West Bengal - Section

Section 7 in The West Bengal Panchayat Act, 1957

7. Members of Gram Sabha.

(1)Every Gram Sabha shall consist of all persons whose names are included in the electoral roll of the West Bengal Legislative Assembly for the time being in force pertaining to the area for which the Gram Sabha has been constituted.
(2)The prescribed authority shall from time to time maintain a list of the names of the persons referred to in sub-section (1) and such list shall be the list of members of the Gram Sabha.