Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 56 in The Assam Administrative Tribunal Regulations, 1977 56. Holiday list of the Tribunal. - The Tribunal shall observe the list of holidays prescribed by the State Government.
