Allahabad High Court
C/M, Raja Tej Singh U.M.V. A.M. ... vs State Of U.P. & Others on 4 August, 2010
Court No. - 39 Case :- WRIT -- C No. -- 15732 of 2004 Petitioner :- C/M, Raja Tej Singh U.M.V. A.M. Thru'Manager R. Singh & Anor Respondent :- State Of U.P. 8: Others Petitioner Counsel :- G.K. Singh,A.P. Sahi Respondent Counsel :- C.S.C.,K. Ajit Hon'ble Dilin GuDta.J.
Heard learned counsel for the parties. Judgment reserved. Order Date :- 4.8.2010 SK