Madhya Pradesh High Court
Virendra Jain vs Union Od India Home Department on 3 February, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1
The High Court Of Madhya Pradesh
WP No. 13248 of 2021
(VIRENDRA JAIN Vs UNION OD INDIA HOME DEPARTMENT AND OTHERS)
Indore, Dated : 03-02-2022
Heard through Video Conferencing.
Shri.Prateek Patwardhan, learned counsel for the Petitioner .
Let a copy of writ petition with annexures be supplied to Shri
Himanshu Joshi, Addl. Solicitor General who ordinarily represents the
respondents in this Court.
The name of Shri Himanshu Joshi, Addl. Solicitor General be also reflected in the cause list.
List after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.02.03 17:00:26 IST