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Madhya Pradesh High Court

Virendra Jain vs Union Od India Home Department on 3 February, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                                                                1
                                                     The High Court Of Madhya Pradesh
                                                              WP No. 13248 of 2021
                                                        (VIRENDRA JAIN Vs UNION OD INDIA HOME DEPARTMENT AND OTHERS)

                                             Indore, Dated : 03-02-2022
                                                    Heard through Video Conferencing.

                                                    Shri.Prateek Patwardhan, learned counsel for the Petitioner .
                                                    Let a copy of writ petition with annexures be supplied to Shri
                                             Himanshu Joshi, Addl. Solicitor General who ordinarily represents the
                                             respondents in this Court.

The name of Shri Himanshu Joshi, Addl. Solicitor General be also reflected in the cause list.

List after two weeks.

(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.02.03 17:00:26 IST