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Income Tax Appellate Tribunal - Delhi

At Kearney Ltd.- India Branch Office, ... vs Dcit, Circle- 1(1)(1), International ... on 28 March, 2022

   IN THE INCOME TAX APPELLATE TRIBUNAL DELHI
              BENCH 'I-1', NEW DELHI

BEFORE SH. ANIL CHATURVEDI, ACCOUNTANT MEMBER
   AND SH. YOGESH KUMAR US, JUDICIAL MEMBER

                (THROUGH VIDEO CONFERENCING)

                    ITA No.2956/Del/2019
                 (Assessment Year : 2014-15)

  AT Kearney Ltd. - India      Vs. DCIT
  Branch Office                    Circle - 1(1)(1)
  7th Floor, Tower-D, Global       International Taxation
  Business Park, Mehrauli,         New Delhi
  Gurgaon Road,
  Gurgaon-122 002

  PAN : AADCA 0861 H
  (APPELLANT)                       (RESPONDENT)

  Assessee by           Shri Gautam Jain, Adv.
  Revenue by            Shri Surender Pal, CIT-D.R.

  Date of hearing:                28.03.2022
  Date of Pronouncement:          28.03.2022

                           ORDER

PER ANIL CHATURVEDI, AM :

This appeal filed by the assessee is directed against the order of the Commissioner of Income Tax (Appeals)-42, New Delhi relating to Assessment Year 2014-15.

2

2. On the date of hearing, assessee filed a letter dated 27.03.2022 wherein inter alia it was submitted the entire addition under dispute are subject matter of a bilateral APA which has been signed on 25.03.2022 and therefore in view of the aforesaid, the appeal be dismissed.

3. We have heard the Learned AR and perused the material on record. In view of the aforesaid request of assessee, the appeal of the assessee is dismissed as withdrawn.

4. In the result, appeal of the assessee is dismissed.



       Order pronounced in the open court on     28.03.2022


          Sd/-                                 Sd/-
  (YOGESH KUMAR US)                     (ANIL CHATURVEDI)
    JUDICIAL MEMBER                    ACCOUNTANT MEMBER

Date:- 28.03.2022
PY*
Copy forwarded to:
1.      Appellant
2.      Respondent
3.      CIT
4.      CIT(Appeals)
5.      DR: ITAT
                                                   ASSISTANT REGISTRAR
                                                         ITAT NEW DELHI