Chattisgarh High Court
Dr. Arvind Sharma vs State Of Chhattisgarh 3 Wps/3317/2018 ... on 25 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3313 of 2018
Dr. Arvind Sharma Versus State of Chhattisgarh & Ors.
25.04.2018 Shri Adil Minhaj, Advocate for the petitioner.
Shri Lav Sharma, Panel Lawyer for State.
Heard.
Admit.
Issue notice to the respondents on payment of P.F. as per rules.
List it immediately after the service is complete on the respondents.
Sd/-
(P. Sam Koshy) JUDGE Sumit