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Delhi High Court - Orders

S K Goel vs Dvb Employees Terminal Fund Trust ... on 2 May, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~109(Appellate Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     RSA 170/2019
                                S K GOEL                                       ..... Appellant
                                                    Through:     Mr. K.C Mittal, Mr. Yugansh
                                                                 Mittal, Mr. KPS Shekhawat &
                                                                 Mr. Sachin Kaushik, Advs.

                                                    versus

                                DVB EMPLOYEES TERMINAL FUND TRUST (DELETED)
                                & ANR                                          ..... Respondents
                                                    Through:     Mr. Manish Kr. Srivastava &
                                                                 Mr. Akhil Hasija, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                    ORDER

% 02.05.2022

1. Learned Counsel for the petitioner seeks and is granted two weeks as a further and final opportunity to file written submissions.

2. Re-notify for disposal on 5th July, 2022.

C.HARI SHANKAR, J MAY 2, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 15:14:33