Delhi High Court - Orders
S K Goel vs Dvb Employees Terminal Fund Trust ... on 2 May, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~109(Appellate Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 170/2019
S K GOEL ..... Appellant
Through: Mr. K.C Mittal, Mr. Yugansh
Mittal, Mr. KPS Shekhawat &
Mr. Sachin Kaushik, Advs.
versus
DVB EMPLOYEES TERMINAL FUND TRUST (DELETED)
& ANR ..... Respondents
Through: Mr. Manish Kr. Srivastava &
Mr. Akhil Hasija, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 02.05.2022
1. Learned Counsel for the petitioner seeks and is granted two weeks as a further and final opportunity to file written submissions.
2. Re-notify for disposal on 5th July, 2022.
C.HARI SHANKAR, J MAY 2, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 15:14:33