Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] Union of India - Subsection Section 4(1)(d) in The Protection of Human Rights Act, 1993 (d)Leader of the Opposition in the House of the People(e) Leader of the Opposition in the Council of States Member;