Andhra Pradesh High Court - Amravati
E Ravi vs State Of Andhra Pradesh Represented By ... on 25 April, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No. 20926 of 2013
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
4. 25.04.2022 Dr. KMR,J
Mr. G. Jagadeeswar, learned counsel for
the petitioner appears.
Mr. S. Srinivas, learned counsel for the
respondents sought time for filing counter.
It is observed that the matter is pertains to 2013, so far the respondents have not choose to file counter.
However, his request is considered. Post on 04.05.2022 as a last chance.
____________ Dr. KMR,J KK