Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Odisha - Subsection Section 64(1) in The Orissa Prohibition Act, 1956 (1)All rules made and notifications issued under this Act shall be published in the Orissa Gazette and upon such publication shall have affect as if enacted in this Act.
