Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(3) in Karnataka Motor Vehicles Taxation Act, 1957 (3)[ x x x] [Omitted by Act 8 of 1987 w.e.f. 1.4.1987]
