Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 394] [Entire Act] State of Goa - Subsection Section 394(2) in Goa Prisons Rules, 2006 (2)A postgraduate research student may, with the previous permission of the Government, be permitted to visit a prison for research purposes only but under such supervision of the prison personnel, as the Superintendent may consider necessary.
