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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in State Bank of India Employees Pension Fund Regulations, 2014

(1)The Bank shall subscribe monthly to the Fund a sum equal to ten per cent. of the salary payable by the Bank in respect of all employees who are members of the Fund:Provided that the Bank shall not subscribe for the period of such service of a member which is not to be counted as pensionable service.