Chattisgarh High Court
Shyama Charan Dewangan vs State Of Chhattisgarh on 11 December, 2017
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 6853 of 2017
Shyama Charan Dewangan S/o Shri Shatrughan Lal Dewangan,
Aged About 36 Years Presently Working As Lecturer Panchayat
At Govt. Higher Secondary School, Ranveerpur, Block S.Lohara,
District Kabirdham, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary, Department Of
Panchayat And Rural Development, Mantralaya, Mahanadi
Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya
Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District
Kabirdham, Chhattisgarh
---- Respondent
And WPS No. 6944 Of 2017 Narmada Prasad Gadhewal S/o Shri Sukhram Gadhewal, Aged About 45 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Pipartarai, Block Kota, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat, Bilaspur, District Bilaspur, Chhattisgarh.
---- Respondent And 2 WPS No. 6861 Of 2017 Smt. Savitri Dewangan W/o Shri Yogendra Dewangan, Aged About 33 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Gopalpuri, Block Dhamtari, District Dhamtari, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Dhamtari, District Dhamtari Chhattisgarh.
---- Respondent And WPS No. 6855 Of 2017 Shitlesh Kumar Sharma S/o Shri Bhaskar Prasad Sharma, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Sampalpur, Block Nawagarh, District Bemetara, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bemetara, District Bemetara, Chhattisgarh
---- Respondent And WPS No. 6858 Of 2017 Kaushal Prasad Khare S/o Shri Hariram Khare, Aged About 38 3 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Rasouta, Block Pamgarh, District Janjgir- Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 6878 Of 2017 Vinod Kumar Ratre S/o Shri Bhagwat Prasad Ratre, Aged About 44 Years Presently Working As Teacher Panchayat At Govt. Middle School Aramsahi, Block Masturi, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6877 Of 2017 Chandrakant Tiwari, S/o Shri Gopal Prasad Tiwari, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Bitkuli, Block Bilha, District Bilaspur, Chhattisgarh 4
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6885 Of 2017 Smt. Anita Yadav S/o Shri chhatram Patanwar, aged about 38 years, presently working as Lecturer Panchayat at Govt. Higher Secondary School, Pendrawan, Block Dhamdha, District Durg, C.G.
---- Petitioner Vs
1. State Of Chhattisgarh, through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur District Raipur C.G.
2. Commissioner Cum Director Directorate of Panchayat, Naya Raipur, District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Durg, District Durg C.G.
---- Respondent And WPS No. 6882 Of 2017 Jayant Kumar Patle S/o Shri Tammo Lal Patle, aged about 37 years, presently working as Lecturer Panchayat at Govt. Higher Secondary School, Saranpurkala, Block bodla, District Kabirdham C.G.
---- Petitioner Vs 5
1. State Of Chhattisgarh, through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur C.G.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipur, District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham C.G.
---- Respondent And WPS No. 6883 Of 2017 Om Prakash Patle S/o Shri Harprasad Patle, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. High School, Akaltari, Block Akaltara, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 6859 Of 2017 Smt. Tumeshwari Balchandan W/o Shri Bhupendra Belchandan, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. High School, Sohpur, Block Gurur, District Balod, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh 6
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Balod, District Balod Chhattisgarh.
---- Respondent And WPS No. 6884 Of 2017 Mukesh Kumar Verma S/o Shri Ramnath Verma, Aged About 33 Years Presently Working As Lecturer Panchayat At Govt. High School, Madmada, Block Bodla, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6865 Of 2017 Archana Dubey D/o Shri B.R.Dubey, Aged About 38 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Pendrawan, Block Dhamdha, District Durg, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Durg, District Durg 7 Chhattisgarh.
---- Respondent And WPS No. 6881 Of 2017 Narendra Jangde S/o Shri Etwari Ram Jangde, aged about 37years, presently working as Lecturer Panchayat at Govt. Higher Secondary School, Piparchhedi, Block Balod, District Balod C.G.
---- Petitioner Vs
1. State Of Chhattisgarh, thriough the Secretary, Department of Panchayat and Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur C.G.
2. Commissioner Cum Director Directorate of Panchayat, Naya Raipur, District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Balod, District Balod C.G.
---- Respondent And WPS No. 6890 Of 2017 Rajneesh Shrivastava S/o Shri P.N. Shrivastava, aged abouit 37 years, presently working as Lecturer Panchayat at Govt. Higher Secondary School, Khairbanakala, Block Kawardha, District Kabirdham C.G.
---- Petitioner Vs
1. State Of Chhattisgarh through the Secretary, Department of Panchayat and Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur District Raipur C.G.
2. Commissioner Cum Director, Directorate of Panchayat, Naya Raipiur District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, C.G. 8
---- Respondent And WPS No. 6866 Of 2017 Ajay Pal S/o Shri Kumar Singh, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. High School, Sohpur, Block Gurur, District Balod, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Balod, District Balod, Chhattisgarh
---- Respondent And WPS No. 6867 Of 2017 Smt. Renuka Deshmukh W/o Shri Khomendra Sundar Deshmukh, Aged About 38 Years Presently Working As Lecturer Panchayat At Govt. Badruka Prasad Higher Secondary School, Rewagahan, Block Rajnandgoan, District Rajnandgaon, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh
---- Respondent And 9 WPS No. 6955 Of 2017 Rajnish Kumar Sahu S/o Shri K.R.Sahu, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Vicharpur-Nawagaon, Block Dongargaon, District Rajnandgaon, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh
---- Respondent And WPS No. 6950 Of 2017 Komal Singh Maravi S/o Shri Bahoran Singh Maravi, Aged About 35 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School Marrakona, Block Patharia, District Mungeli, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Mungeli, District Mungeli, Chhattisgarh
---- Respondent And WPS No. 6954 Of 2017 Dhananjay Kumar Kumbhkar S/o Shri Gorelal Kumbhkar, Aged 10 About 39 Years Presently Working As Lecturer Panchayat At Govt. High School, Khapri, Block Takhatpur, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6930 Of 2017 Preeti Agrawal D/o Shri Puran Lal Agrawal, Aged About 35 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School Bartori, Block Bilha, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6940 Of 2017 Smt. Shashi Chandrakar W/o K. K. Chandrakar Aged About 39 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Badgaon, Block Arang, District Raipur Chhattisgarh 11
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And WPS No. 6956 Of 2017 Rajesh Kumar Bareth S/o Shri Punnilal Bareth, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Hardi (Khektara), Block Lormi, District Mungeli, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Mungeli, District Mungeli, Chhattisgarh
---- Respondent And WPS No. 6994 Of 2017 H. H. Sundar Rao S/o H. Laxman Rao Aged About 35 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Bhilai, Block Arang, District Raipur Chhattisgarh
---- Petitioner Vs 12
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And WPS No. 6934 Of 2017 Jyoti Pandey(Now Jyoti Sharma) W/o Jitendra Kumar Sharma Aged About 35 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Bhilai, Block Arang, District Raipur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And WPS No. 6998 Of 2017 Santosh Kumar Sahu S/o Mahur Ram Sahu Aged About 36 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Hasda No. 2, Block Abhanpur, District Raipur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh 13
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And WPS No. 6941 Of 2017 Smt. Sarita Sharma W/o Govind Shrama Aged About 33 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Arkar, Block Gurur, District Durg Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Durg, District Durg Chhattisgarh
---- Respondent And WPS No. 6921 Of 2017 Ghana Ram Banskar S/o Shri Prem Lal Bhaskar, Aged About 36 Years Presently Working As Teacher Panchayat At Govt. Middle School, Charra, Block Dhamtari, District Dhamtari, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Dhamtari, District Dhamtari, Chhattisgarh 14
---- Respondent And WPS No. 6931 Of 2017 Saroj Kumar Sahu S/o Shri Gore Lal Sahu, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Vicharpur-Nawagaon, Block Dongargaon, District Rajnandgaon, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Rajnandgaon, District Rajnandgaon, Chhattisgarh
---- Respondent And WPS No. 6929 Of 2017 Jitendra Kumar Sharma S/o Rajendra Kumar Sharma Aged About 35 Years Working As Lecturer Panchayat At Govt. Higher Secondary School, Khauli, Block Arang, District Raipur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And 15 WPS No. 6951 Of 2017 Motilal Dewangan S/o Shri Bachchu Dewangan, Aged About 41 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Navghata, Block S.Lohara, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6942 Of 2017 Jaiprakash Sahu S/o Shri Tukaram Sahu, Aged About 36 Years Presently Working As Lecturer Panchayat At Govt. High School, Gomati, Block S. Lohara, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6997 Of 2017 Smt. Anjali Sahu W/o Tikaram Sahu Aged About 38 Years Working As Lecturer Panchayat At Govt. Higher Secondary 16 School, Bhilai, Block Arang, District Raipur Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Naya Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Jila Panchayat, Raipur, District Raipur Chhattisgarh
---- Respondent And WPS No. 6943 Of 2017 Ku. Alpa Panna D/p Shri Thomas Panna, aged about 37 years, presently working as Lecturer Panchayat at Govt. Higher Secondary School, Okhar, Block Masturi, District Bilaspur C.G.
---- Petitioner Vs
1. State Of Chhattisgarh, thriough the Secretary, Department of Panchayat and Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur District Raipur C.G.
2. Commissioner-cum-Director, Directorate of Panchayat, Naya Raipur, District Raipur C.G.
3. Chief Executive Officer, Zila Panchayat, Bilaspur, District Bilaspur C.G.
---- Respondent And WPS No. 6922 Of 2017 Smt. Kamleshwari Sahu W/o Shri Kamlesh Sahu, Aged About 31 Years Presently Working As Teacher Panchayat At Govt. Middle School, Dhanora-Bade, Block S.Lohara, District Kabirdham, Chhattisgarh
---- Petitioner 17 Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6952 Of 2017 Vikas Kumar Garhe S/o Shri Komal Das Garhe, Aged About 40 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Surajpura Van, Block S.Lohara, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6953 Of 2017 Smt. Shobha Rani Minz W/o Shri Deepak Kumar, Aged About 40 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Pasid, Block Belha, District Bilaspur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of 18 Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Bilaspur, District Bilaspur, Chhattisgarh
---- Respondent And WPS No. 6948 Of 2017 Birsat Ram Khuntey S/o Shri Kailash Khuntey, Aged About 44 Years Presently Working As Teacher Panchayat At Govt. Middle School, Mukta Kala, Block Malkharoda, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 6936 Of 2017 Ramdayal Sahu S/o Shri Ganga Ram Sahu, Aged About 47 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kosmandi, Block Palari, District Balodabazar, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh 19
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Balodabazar, District Balodabazar, Chhattisgarh
---- Respondent And WPS No. 6923 Of 2017 Raju Kurrey S/o Shri Matu Lal Kurrey, Aged About 39 Years Presently Working As Teacher Panchayat At Govt. Middle School, Jamgahan, Block Malkharoda, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir, District Janjgir- Champa, Chhattisgarh
---- Respondent And WPS No. 6949 Of 2017 Smt. Preeti Mangesh Desai W/o Shri Mangesh Mohan Desai, Aged About 42 Years Working As Teacher Panchayat At Govt. Middle School, Bithiya, Block Tilda, District Raipur, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Raipur, District Raipur, 20 Chhattisgarh
---- Respondent And WPS No. 6924 Of 2017 Ku. Subhadra Gadhewal, W/o Shri Ramadhar Gadhewal, Aged About 33 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Bhilouni, Block Pamgarh, District Janjgir-Champa, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Janjgir, District Janjgir- Champa, Chhattisgarh.
---- Respondent And WPS No. 6925 Of 2017 Ramkishor Rajput S/o Shri Sudarshan Singh Rajput, Aged About 37 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kishungarh, Block Pandariya, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Pandariya, District Kabirdham, Chhattisgarh
---- Respondent 21 And WPS No. 6970 Of 2017 Smt. Sangeeta Markam W/o Shri L.R.Markam, Aged About 30 Years Presently Working As Lecturer Panchayat At Govt. High School, Telanwat, Block Kanker, District Uttar Bastar Kanker, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Uttar Bastar Kanker, District Uttar Bastar Kanker, Chhattisgarh
---- Respondent And WPS No. 6963 Of 2017 Jaleshwar Prasad Sahu S/o Shri Ram Singh Sahu, Aged About 39 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Kanjheta, Block Pandariya, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh.
---- Respondent And WPS No. 6972 Of 2017 22 Radheshyam Sahu S/o Shri Ramswaroop Sahu, Aged About 44 Years Presently Working As Lecturer Panchayat At Govt. High School, Basni, Block Pandariya, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Kabirdham, District Kabirdham, Chhattisgarh
---- Respondent And WPS No. 6973 Of 2017 Smt. Sangeeta Sahu W/o Shri Tikeshwar Sahu, Aged About 40 Years Presently Working As Lecturer Panchayat At Govt. Higher Secondary School, Dashrangpur, Block Kawardha, District Kabirdham, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh
2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh
3. Chief Executive Officer, Zila Panchayat Pandariya, District Kabirdham, Chhattisgarh
---- Respondent 23 For Petitioners Shri C.J.K. Rao and Shri Harish Kuntiya, Advocates.
For Respondents/State Shri Sameer Behar, P.L., Shri Ashutosh Pandey, P.L and Shri Rajendra Tripathi, P.L. Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 11/12/2017
1. At the very outset, learned counsel appearing for the parties would jointly and fairly submit that the issue involved in the present writ petitions have already been considered and decided by this Court on 28.11.2017 in WPS No.2530 of 2017 (Mukesh Kumar Patel and another Vs State of Chhattisgarh and another), therefore, these writ petitions may be disposed of in terms of the order passed in Mukesh Kumar Patel (supra).
2. Accordingly, the present writ petitions are disposed of in terms of the order passed by this Court in Mukesh Kumar Patel (supra). A copy of the order passed in Mukesh Kumar Patel (supra) be placed on record of the present writ petitions.
Sd/-
Judge (Prashant Kumar Mishra) Akhilesh