Himachal Pradesh High Court
Nikku Ram (Deceased) Through Lrs vs . Dila Ram & Others on 6 May, 2024
Author: Virender Singh
Bench: Virender Singh
Nikku Ram (deceased) through LRs Vs. Dila Ram & Others .
RSA No.207 of 2005 06.05.2024 Present: None for the appellants.
Mr. Bhupender Gupta, Senior Advocate, with Mr. Pranjal Munjal, Advocate, for respondents No.1, 2, 3(a) and 3(b).
Case called several time, but there is no appearance on behalf of the appellants. Hence, the appeal is dismissed in default, along with pending application(s), if any.
Record be sent back.
(Virender Singh) Judge May 06, 2024(ps) ::: Downloaded on - 06/05/2024 20:37:46 :::CIS