Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 177 in The Haryana Motor Vehicles Rules, 1993

177. Special provisions, on hills roads.

[Sections 112, 115 and 138(2)(i)]. - On the road enumerated in the Third Schedule to these rules all drives shall observe the following special rules, namely :-
(a)no motor vehicle shall overtake another, except at a place where the whole road is clearly visible for at least 180 metres ahead;
(b)when two motor vehicles approach each other in opposite direction at a point where they cannot meet without danger of collusion, the vehicle proceeding down hill shall give way to the vehicle proceeding uphill and when such meeting takes place in a dip or on a level stretch of road, the vehicle on the inside of road, that is, the side from which the hill side sloped upwards, shall give way;
(c)the driver while taking turn over every bend and curve shall give horn provided that it shall not be necessary to give a horn at a bend or curve near a hospital if an indication for not giving a horn has been put at that bend or curve.