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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 57(f) in Arunachal Pradesh Panchayat Raj Act, 1997

(f)the Gram Panchayat/Anchal Samiti/Zilla Parishad or in any contract or employment with, under, by or on behalf of the Gram Panchayat Anchal Samiti Zilla Parishad; or