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[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(3)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)where the deceased Government servant is survived only by a child or children the guardian of such child or children may submit a claim in Form 14 alongwith necessary documents to the Head of Office: