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[Cites 0, Cited by 0] [Section 33B] [Entire Act]

State of Rajasthan - Subsection

Section 33B(6) in The Rajasthan Municipalities (Election) Rules, 1994

(6)The control unit shall than be closed, sealed and secured and placed in full view of the presiding officer and the candidates, election agents and polling agents present and the balloting unit placed in the voting compartment.