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Calcutta High Court

Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 19 November, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

                             ORDER SHEET
                           GA No.2734 of 2018
                                  With
                            CS No.134 of 2018
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                         TECHNO INDUSTRIES & ORS.
                                 VERSUS
                        FLEX ALLOYS PVT. LTD. & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 19th November, 2019.

Appearance:

Ms. Shenti Das, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Aditya Garodia, Adv.
Mr. Ratul Das, Adv.
Mr. Pintu Ghosh, Adv.
The Court: On the prayer of the learned advocate for the plaintiff, list the application in the monthly list of January, 2020.
(DEBANGSU BASAK, J.) sp/