Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(h) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995 (h)preserve the register for at least five years after the date of conclusion of the sale of the fruit and ornamental plants;
