Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 32 in Siliguri Municipal Corporation Act, 1990

32. Bar to registration for more than once.

- No person shall be entitled to be registered in the electoral roll for more than one constituency or for more than once in the electoral roll of any constituency.